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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(c) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(c)the conditions which may be imposed and the procedure which may be followed in granting loans, providing margin money or entering into other arrangements by the Corporation;