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[Cites 0, Cited by 0] [Section 56(23)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(23)(i) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(i)The Chief Inspector of Mines, Government of India, Dhanbad;