(a)in the Table of Seats relating to the States specified in Part A of the First Schedule-(i)entries 1 to 9 shall be renumbered as entries 2 to 10 respectively;(ii)before entry 2 as so renumbered, the entry "1.Andhra.........12" shall be inserted;(iii)in column 2, for the figures "27" and "145" the figures "18" and "148" shall respectively be substituted;
