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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 45(1)(c) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(c)any penalty, forfeiture or punishment incurred in respect of any offence committed against the regulations so repealed; or