Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(c) in Management of the Property of the State Council and the Maintenance and Audit of Its Accounts

(c)unless it is clearly and precisely expressed and raises substantially one definite issue: