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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 14(9) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(9)The Chairman and other members of the market committee shall be paid from the market committee fund such honorarium, sitting fees, travelling allowance and other allowances as may be fixed by the Director from time to time.