Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] Securities And Exchange Board Of India - Subsection Section 54(2) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009 (2)The shareholders who have not received the application form may apply in writing on a plain paper, along with the requisite application money.
