Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] Union of India - Section Section 17 in Admiralty Court Act, 1861 17. [Repealed by 44 and 45 Vict. C. 59, Section 3]
