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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Andhra Pradesh - Subsection

Section 151(j) in Andhra Pradesh Rules Under the Registration Act, 1908

(j)When an enquiry is held under Section 41 (a) in respect of a will or any authority to adopt presented for registration after the death of the testator or the donor, as the case may be;