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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in The Jammu and Kashmir Electricity Act, 2010

(3)The Government may, from time to time, review or revise the State Electricity Policy and Tariff Policy referred to in subsection (1) in accordance with the National Electricity Policy and Tariff Policy.