Kamal Kishore Modi vs Dinesh Modi 4 Mcc/218/2018 Hanuman ... on 18 April, 2018

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Chattisgarh High Court

Kamal Kishore Modi vs Dinesh Modi 4 Mcc/218/2018 Hanuman ... on 18 April, 2018

Bench: Prashant Kumar Mishra

                               1

                                                            NAFR

   HIGH COURT OF CHHATTISGARH, BILASPUR

                     MCC No. 55 of 2018

 Kamal Kishore Modi S/o Late Kanhaiya Lal Modi Aged About 72
  Years R/o D-204, Krishna Vihar, Vidyanagar, Bilaspur, Tahsil And
  District Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh

                                                     ---- Petitioner

                            Versus

1. Dinesh Modi S/o Late Kanhaiya Lal Modi Aged About 51 Years
   R/o In Front Of Govt. School, Dayalband, Tahsil And District
   Bilaspur (Chhattisgarh) (Def. No.2)

2. Smt. Laxmi Agarwal W/o Harinarayan Agarwal, D/o Late
   Kanhaiya Lal Modi Aged About 65 Years R/o E/c 4/4 Executive
   Colony Budharaja, P.S. Sambalpur, Tahsil And District Sambalpur
   (Def. No.3).

3. Smt. Usha Khemka W/o Santosh Khemkha, D/o Late Kanhaiya
   Lal Modi Aged About 64 Years R/o Dipti Medical 07 Tarachand
   Dutt Steel, P.O. T.D. Street Kolkata. (Def. No.4.)

4. Smt. Aruna Jhanjhadia W/o Ashok Jhanjadia, D/o Late Kanhaiya
   Lal Modi Aged About 59 Years R/o Marwaripara, Sambalpur,
   Tahsil And Distt. Sambalpur, Odisa (Def. No.5).

5. Smt. Manju Agrawal W/o Shri Vinod Kumar Agrawal, D/o Late
   Kanhaiya Lal Modi Aged About 56 Years R/o H.I.G. B/139 Phase-
   3, Kalinga Vihar, Chand P.O. Raurkela, Tahsil And District
   Shriman E/32, Madhusudanmarket, Raurkela, Odisa. (Def. No.6)

6. Smt. Premlata Jalan W/o Shri Paresh Jalan, D/o Kanhaiya Lal
   Modi Aged About 52 Years R/o Samlshwari, Tahsil And District
   Sambalpur, Odisa. (Def. No.7).

7. Smt. Sarla Modi W/o Late Basant Modi, Daughter In Law Of Late
   Kanhaiya Lal Modi Aged About 67 Years R/o Radheshyam
   Pachariwale Budhwari Road Dongargarh, P.S. Dongargarh, Tahsil
   And Distt. Rajnandgaon, C.G. At Present Add. Ramesh Kumar
   Dinesh Kumar Budhwari Bazar Road, Dongargarh, Tahsil And
   Distt. Rajnandgaon (Chhattisgarh). (Def. No.8A)

8. Smt. Sharda Agarwal W/o Ghanshyam Ji Agarwal, D/o Late
   Kanhaiya Lal Modi Aged About 31 Years R/o Shyam Aalo
   Bhandar, Khetrajpur, P.S. Sambalpur, Tahsil And District
   Sambalpur, Odisa, District : Sambalpur, Orissa (Def. No.8B)

9. Smt. Shradha Agrawal W/o Shri Navrang Agrawal , Grand D/o
                                     2

       Late Kanhaiya Lal Modi Aged About 30 Years R/o Shyam Aalo
       Bhandar, Khetrajpur, P.S. Sambalpur, Tah. And Distt. Sambalpur,
       Odisa, District : Sambalpur, Orissa (Def. No. 8C)

   10. Smt. Shyambala W/o Shri Suresh Agrawal Aged About 55 Years
       R/o Old Power House In Front Of Rama Residene P.S. Torwa,
       Tahsil And District Bilaspur (Chhattisgarh).

                                                        ---- Respondent

For Petitioner Shri Amit Kumar, Advocate.

For Respondents None.

Hon'ble Shri Justice Prashant Kumar Mishra Hon'ble Shri Justice Arvind Singh Chandel Order On Board 18/04/2018 I.A. No.1 This is an application for condonation of delay of 37 days in filing the application.

On due consideration, the delay in filing the MCC is condoned. MCC No. 55/2018 This is an application for restoration of MCC No.393/2017 which was dismissed for non compliance of the Court order dated 20.07.2017. On due consideration and for the reasons mentioned in the restoration application, it is allowed and MCC No.393/2017 is directed to be restored to its original number.

                   Sd/-                                 Sd/-


                 Judge                                  Judge
            Prashant Kumar Mishra                 Arvind Singh Chandel



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