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[Cites 0, Cited by 0] [Section 349A(2)] [Section 349A] [Entire Act]

NCT Delhi - Subsection

Section 349A(2)(m) in The Delhi Municipal Corporation Act, 1957

(m)the position, materials and methods of construction of hearths, smoke-escapes, chimneys, stair-cases, latrines, drains and cesspools;