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Orissa High Court

State Of Odisha And Others vs Dr. Susama Pradhan And Another on 14 March, 2023

Author: G. Satapathy

Bench: G. Satapathy

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     W.A. No.222 of 2022

                 State of Odisha and Others                   ....           Appellants
                         Mr. Manoj Kumar Khuntia, Addl. Government Advocate
                                         -versus-
                 Dr. Susama Pradhan and Another        ....      Respondents
                                                                      None

                    CORAM:
                    THE CHIEF JUSTICE
                    JUSTICE G. SATAPATHY
                                               ORDER
Order No.                                     14.03.2023
                  I.A. No.575 of 2022

01. 1. For the reasons stated therein, the delay in filing the present appeal is condoned. The application is accordingly disposed of.

W.A. No.222 of 2022.

2. Notice to Respondent No.1 be issued by Speed Post/Registered Post with A.D., making it returnable before the next date. Requisites be filed within three working days. The tracking report be placed on record before the next date.

3. List on 8th May, 2023.

I.A. No.576 of 2022

4. Till the next date, the impugned order of the learned Single Judge dated 21st January, 2022 passed in W.P.(C) No.1497 of 2022 shall remain stayed. An urgent certified copy of this order be issued as per rules.

(Dr. S. Muralidhar) Chief Justice (G. Satapathy) Judge Subhasmita/Jr. Steno