Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 62] [Entire Act] State of Karnataka - Subsection Section 62(b) in Karnataka Land Revenue Act, 1964 (b)suits between private parties for the purpose of establishing any private right, although it may be affected by any entry in any land record;
