Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Shekhar Chockalingam (Prop. Ganesh ... on 6 July, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.24 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No........../2015
(CC No(s).9574/2015)
(Arising out of impugned final judgment and order dated 18/12/2014
in TA No.1341/2014 passed by the High Court of Gujarat at
Ahmedabad)
THE COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SHEKHAR CHOCKALINGAM (PROP. GANESH ROADLINES) Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. N.K. Kaul,ASG
Ms. Vimla Sinha,Adv.
Mr. Kapil Rastogi,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.9812 of 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.08 12:27:42 IST Reason: