Section 13(3) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
(3)The Council may, with the previous approval of the State Government, appoint such officers and other employees in the manner as may be prescribed:Provided that the Council may appoint or provide option to the regular officers and other employees of the West Bengal State Council of Technical Education and the West Bengal State Council of Vocational Education and Training constituted before coming into force of this Act, to work in the Council constituted under this Act, with the previous approval of the State Government.
