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NCT Delhi - Section

Section 27 in The Delhi Medical Council Rules, 2003

27. Calling of meeting.

- The Executive Committee shall meet on such date, time and place as may be fixed by the President. The President may, however if he thinks fit and shall, upon a written requisition by not less than three members call an extraordinary meeting of the Executive Committee on short notice. The President and the Registrar shall discuss and decide the agenda for the meeting.