Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Goa - Subsection Section 18(8) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (8)The Custodian shall refuse to confirm any transfer which he has reasonable grounds to believe to be colourable or benami.
