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[Cites 0, Cited by 37] [Section 378(2)] [Section 378] [Entire Act]

Union of India - Subsection

Section 378(2)(b) in The Code of Criminal Procedure, 1973

(b)to the High Court from an original or appellate order of an acquittal passed by any Court other than a High Court [not being an order under clause (a)] or an order of acquittal passed by the Court of Session in revision.]