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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(5)(xii) in Telangana Panchayat Raj Act, 2018

(xii)be responsible for safe custody of Gram Panchayat fund and other funds received by the Gram Panchayat;