Section 43(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

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State of Odisha - Subsection

Section 43(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The relevant provisions of the Orissa Cinemas (Regulation) Rules, 1954 shall apply for planning, designing and construction of Cinema and Theatre buildings and plan and design shall be made as per Table below :Open Space Requirement for Cinema / Theatre BuildingsTable-8

Minimum Area of plot in square metres	Minimum Open Space requirement [metres]	FAR	Maximum Coverage	Minimum road width in meter
Front	Rear	Sides
2000	9	6	5	1.0	35%	12.0
3000	12	6	5	1.5	35%	12.0

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State of Odisha - Subsection

Section 43(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001