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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(32) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(32)“University College” means any college , polytechnic or institution established or maintained by the University providing courses of study or training or providing for prosecution of research or providing extension education in Fisheries Sciences for admission to the examinations for degrees, diplomas and other academic distinctions of the University;