Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 899 in Punjab Jail Manual, 1996 899. Mode of calculating tentage. - The tentage accommodation shall be calculated at the rate of twenty-one square feet for each prisoner.Note. - The standard jail tent covers a floor-area of 14' x 14', it can therefore accommodate 9 prisoners.
