Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 9] [Entire Act] State of Kerala - Subsection Section 9(1) in Kerala Education Act, 1958 (1)The Government shall pay the salary of all teachers in aided schools direct or through the Headmaster or Headmistress or Principal orVice-Principal, as the case may be, of the school.
