Madhya Pradesh High Court
Jila Rogi Klayan Samiti vs Jitendra on 20 September, 2023
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 15993 of 2023
(JILA ROGI KLAYAN SAMITI Vs JITENDRA AND OTHERS)
Dated : 20-09-2023
Shri Ashish Shroti - Advocate for the petitioner.
Considered I.A.No.14070/2023, an application for amendment.
For the reasons mentioned in the application, the same is allowed.
Let necessary amendment be carried out within 3 working days.
Issue notice to the newly added respondent on payment of process fee
by registered AD mode; payable within 7 working days.
Interim order granted on 31.07.2023 shall apply to newly added respondent also.
(G.S. AHLUWALIA) JUDGE TG /-
Signature Not Verified Signed by: TRUPTI GUNJAL Signing time: 20-09-2023 18:52:04