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[Cites 0, Cited by 0] [Section 256] [Entire Act]

State of Rajasthan - Subsection

Section 256(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)in addition to the provisions of this chapter, all measures and precautions required to be observed for use, handling, storing or transportation of explosives under the rule framed under the Explosives Act, 1884 (Central Act 4 of 1884) are observed.