Bombay High Court
Shri Jagjeet Singh Gurusharan Singh, ... vs Smt. Alka Sahani And Others on 25 November, 2021
Bench: A.S. Chandurkar, G. A. Sanap
18.cp.280.2021.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO.280 OF 2021
IN
FIRST APPEAL NO. 600 OF 2016
Shri Jagjeet Singh Gurusharan Singh and oth.
...Versus...
Smt Alka Sahani and oths.
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms Sejal Lakhani, Advocate for the petitioners
CORAM : A. S. CHANDURKAR AND G. A. SANAP, JJ.
DATE : 25th November 2021 Heard.
Issue notice before admission to the respondent Nos. 8, 11 and 15, returnable within three weeks.
JUDGE JUDGE
Namrata
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