Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Himachal Pradesh - Subsection Section 32(6) in Himachal Pradesh Co-Operative Societies Rules, 1971 (6)A member shall cease to be a delegate if he :-(a)ceases to be a member of the society, or(b)resigns his office as a delegate.
