Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1) in Bihar Secretariat Service Rules, 2010 (1)Cadre controlling authority may delegate some of his powers to Commissioner-cum-Secretary / Principal Secretary / Secretary or Head of the departments by notification in gazette.
