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Orissa High Court

Trishna Berlia vs State Of Odisha & Others .... Opposite ... on 13 May, 2024

Author: V. Narasingh

Bench: V. Narasingh

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          CRLMP No. 568 of 2024

                                      Trishna Berlia                    ....                  Petitioner
                                                                             Mr. L. Mishra, Advocate

                                                                 -versus-

                                  State of Odisha & Others              ....           Opposite Parties
                                                                                Mr. S. Pattnaik, AGA

                                                       CORAM: JUSTICE V. NARASINGH
                                                               ORDER

13.05.2024 Order No.

02. 1. As prayed for by the learned counsel for the Petitioner, list this matter on 05.07.2024.

2. The order dated 18.04.2024 passed by the Apex Court in Transfer Petition (s) (civil) No(s). 2998 of 2023 is taken on record.

(V. Narasingh) Judge Ayesha Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 14-May-2024 18:04:08 Page 1 of 1