Orissa High Court
Trishna Berlia vs State Of Odisha & Others .... Opposite ... on 13 May, 2024
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMP No. 568 of 2024
Trishna Berlia .... Petitioner
Mr. L. Mishra, Advocate
-versus-
State of Odisha & Others .... Opposite Parties
Mr. S. Pattnaik, AGA
CORAM: JUSTICE V. NARASINGH
ORDER
13.05.2024 Order No.
02. 1. As prayed for by the learned counsel for the Petitioner, list this matter on 05.07.2024.
2. The order dated 18.04.2024 passed by the Apex Court in Transfer Petition (s) (civil) No(s). 2998 of 2023 is taken on record.
(V. Narasingh) Judge Ayesha Signature Not Verified Digitally Signed Signed by: AYESHA ROUT Reason: Authentication Location: High Court of Orissa Date: 14-May-2024 18:04:08 Page 1 of 1