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State of Odisha - Section

Section 9 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

9.

Every meeting of the Samiti shall be presided over by the Chairman and in his absence by the Vice-Chairman and In the absence of the Chairman and Vice-Chairman, by a non-official member, from out of a panel of three such members In order of priority, nominated by the Chairman in pursuance of Sub-section (5) of Section 20-A of the Act.