Section 13 in Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Green Energy Open Access), Regulations, 2024

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Section 13 in Joint Electricity Regulatory Commission for the UT of Jammu & Kashmir and the UT of Ladakh (Green Energy Open Access), Regulations, 2024

13. Procedure for applying for Day Ahead Green Energy Open Access Transactions. 13.1 The applicant shall apply to the Central Portal for Day Ahead Green Energy Open Access Transactions in the standard application format.