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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Tamilnadu - Subsection

Section 101(4) in The Coimbatore City Municipal Corporation Act, 1981

(4)The power conferred by this section to make or sanction contract shall be subject to such rules as maybe prescribed in regard to the conditions on which and the mode in which contracts may be made or sanctioned by or on behalf of the council.