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[Cites 0, Cited by 0] [Section 80(4)] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(4)(a) in The Orissa Town Planning and Improvement Trust Act, 1956

(a)apply or adapt to the said area any provisions of the Act which may be applied to a local area within jurisdiction of a Planning authority or any Rule or bye-law in force in relation to the said authority;