Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 32 in Kerala Chitties Act, 1975 32. Recognition of transfer by foreman. - Every transfer under section 31 shall be recognised by the foreman unless(a)the transferee is not solvent; or(b)the transfer was effected with a view to defeat the provisions of any law.
