Madhya Pradesh High Court
Kantilal vs Yogendra Dubey on 1 October, 2019
1 FA-1321-2018 The High Court Of Madhya Pradesh FA-1321-2018 (KANTILAL Vs YOGENDRA DUBEY) 11 Indore, Dated : 01-10-2019 None for the appellant. List after six weeks.
(ROHIT ARYA) JUDGE b/-
Digitally signed by M V R BALAJI SARMA Date: 01/10/2019 18:42:38