Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(4) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915 (4)[X X X] [Omitted by Notification No. (5) B-1-10-2001-CTD-V, dated 21-3- 2001, published in M.P. Raipatra (Asadharan), dated 21-3-2001.]
