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[Cites 0, Cited by 3] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(h) in Road Transport Corporations Act, 1950

(h)to purchase or otherwise secure by agreement vehicles, garages, sheds, office buildings, depots, land, workshops, equipment,tools, accessories to and spare parts for vehicles, or any other article owned or possessed by the owner of any other undertaking for use thereof by the Corporation for the purposes of its undertaking;