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Andhra Pradesh High Court - Amravati

The Commissioner, Ponnur ... vs Smt.K.Parvathi, Tenali 4 Oth on 10 November, 2025

Author: Cheekati Manavendranath Roy

Bench: Cheekati Manavendranath Roy

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.W.P.Nos.9735 of 2005, 7631 of 2012 and 21089 of 2013

                            PROCEEDING SHEET
Sl.                                                                       OFFICE
         DATE                           ORDER
No.                                                                        NOTE

       10.11.2025 CMR,J & GTK,J

                        At request of learned counsels for the
                  petitioner and the respondents, list these matters on

08.12.2025.

_______ CMR,J _______ GTK,J MDP