Andhra Pradesh High Court - Amravati
The Commissioner, Ponnur ... vs Smt.K.Parvathi, Tenali 4 Oth on 10 November, 2025
Author: Cheekati Manavendranath Roy
Bench: Cheekati Manavendranath Roy
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.W.P.Nos.9735 of 2005, 7631 of 2012 and 21089 of 2013
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
10.11.2025 CMR,J & GTK,J
At request of learned counsels for the
petitioner and the respondents, list these matters on
08.12.2025.
_______ CMR,J _______ GTK,J MDP