Bombay High Court
Dewan Housing Finance Corp. Ltd. (Dhfl) ... vs State Of Maharashtra And Ors on 17 July, 2019
Bench: A.A. Sayed, Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 18547 OF 2019
Dewan Housing Finance Corp. Ltd. (dhfl) ....Petitioner
Through Pravin M Shinde
V/S
State Of Maharashtra And Ors ....Respondent
Siddharth Samantaray i/b Sanjay Anabhawane for Petitioner. V.S.Gokhale B Panel counsel for State.
CORAM : A.A. SAYED &
PRAKASH D. NAIK, JJ
DATE : 17th July, 2019
P.C. :
At the request of the learned AGP for StaTE, Stand over to 24/07/2019. High on Board.
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