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State of Bihar - Section

Section 63 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

63. Advices of remissions.

- When an advice of the remission of rent is received from headquarters it will be kept by the tahsildar on a separate file maintained solely for remission advices of the current year in which the advices are arranged according to the date of their receipt. He will acknowledge the receipt on the form sent with the advice list.