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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1) in The West Bengal Factories Rules, 1958

(1)In every factory there shall be provided and maintained at suitable points conveniently accessible to all workers a supply of water fit for drinking.The quantity supplied daily shall consist of at least [5] [Substituted by W. B. Factories Amendment Rules, 1991,] liters for every worker.