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State of Himachal Pradesh - Section

Section 15A in Himachal Pradesh University Act, 1970

15A. Controller of Examinations.

- There shall be a Controller of Examinations who shall have same status and pay as the Registrar and who shall be appointed by transfer of the incumbent of the Office of the Registrar or in such other manner and shall exercise such powers and perform such functions, as may be prescribed by the Statutes.