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State of Punjab - Section

Section 5 in The Punjab Homoeopathic Practitioners Regulations, 1974

5. Course of training and qualifying examination.

- The course of training and qualifying examination for award of various certificates, diplomas and degrees shall be as specified in Appendix 'D' to these regulations. The qualifications of the students for admission to the bodies or institutions authorised under section 21 shall be Higher Secondary with Science subjects with not less than 60 per cent of marks. Preference will, however, be given to students who have passed F.Sc. (Medical) or pre-medical examination with not less than 50 per cent marks.