Himachal Pradesh High Court
Dharam Singh vs . Managing Director Hrtc & Anr. on 29 March, 2022
Bench: Sabina, Satyen Vaidya
Dharam Singh vs. Managing Director HRTC & Anr.
.
Ex. P. No. 325 of 2021.
29.03.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents requests for an adjournment.
r As requested, list again on 30th May, 2022.
(Sabina) Judge (Satyen Vaidya) Judge.
29th March, 2022.
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