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Himachal Pradesh High Court

Dharam Singh vs . Managing Director Hrtc & Anr. on 29 March, 2022

Bench: Sabina, Satyen Vaidya

Dharam Singh vs. Managing Director HRTC & Anr.

.

Ex. P. No. 325 of 2021.

29.03.2022 Present: Mr. Varun Chandel, Advocate, for the petitioner.

Ms. Shubh Mahajan, Advocate, for the respondents.

Learned counsel for the respondents requests for an adjournment.

r As requested, list again on 30th May, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

29th March, 2022.

(jai) ::: Downloaded on - 29/03/2022 20:28:59 :::CIS