Section 14(2) in Sakri Canals Irrigation Rules, 1952
(2)The remuneration payable to the Lambardar shall be deemed to be payable in the proportion of one-third for water-rate assessment work, one-third for water-rate collection work and one-third for water distribution work, and shall be paid by the Canal Officer not later than the 31st October of the next Kharif season.
