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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(5)(a) in The Motor Vehicles (Driving) Regulations, 2017

(a)yield the right of way to the emergency vehicle, by driving to the left as close as practicable to the kerb or edge of the roadway in the shortest possible time;