Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 41 in The Gujarat Homoeopathic Act, 1963 41. Repeal of Bombay XII of 1960.. - The Bombay Homoeopathic and Biochemic Practitioners, Act, 1959 (Bombay XII of 1960), is hereby repealed.
