Section 19(3) in The Jawaharlal Nehru University Act, 1966
(3)[ A copy of the annual report, as prepared under sub-section (1), shall also be submitted to the Central Government, which shall, as soon as may be, cause the same to be laid before both Houses of Parliament.] [Added by Central Universities Laws (Amendment) Act, 2008 (25 of 2008) ]
