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[Cites 0, Cited by 0] [Section 299] [Entire Act]

Bengal Presidency - Subsection

Section 299(c) in Police Regulations, Bengal , 1943

(c)Case diaries shall be submitted in enquiries into unnatural or suspicious deaths only if the enquiry lasts more than one day. But if the police officer making the enquiry finds reason to suspect the commission of a cognizable offence, the enquiry becomes one under section 157, Code of Criminal Procedure and case diaries shall be submitted.